Citation : 2021 Latest Caselaw 3265 HP
Judgement Date : 27 July, 2021
Cr. Revision No. 338 of 2019
.
27.7.2021 Present: Mr.R.K. Bawa, Senior Advocate along with Mr.Ajay
Kumar, Advocate, for the petitioner, through Video Conferencing.
Mr.Dinesh Thakur, Additional Advocate General, for the respondent, through Video Conferencing.
Certified copy of trial Court judgment stated to have
been filed yesterday, be taken on record, if in order.
r List for hearing in due course after completion.
(Vivek Singh Thakur), Judge.
27th July, 2021 (Keshav
.
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