CRMMO/46/2016
2021 Latest Caselaw 3253 HP

Cr.MMO No.46 of 2016

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26.7.2021 Present: Mr. Subhash Mohan Snehi, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Addl.A.G, with Mr. Ram Lal Thakur, Asstt. A.G and Mr. Rajat Chauhan, Law Officer, for respondent No.1/State.

Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for respondents No.2 to 5.

Mr. N.K. Thakur, Senior Advocate, with Ms. rDivya Raj Singh, Advocate for respondents No.6 to 13.

Through video conference

Given the proposition of law involved,

judgment could not be completed and it will be posted

again on completion.

(Anoop Chitkara), July 26, 2021(mamta) Judge