Citation : 2021 Latest Caselaw 3228 HP
Judgement Date : 24 July, 2021
Ex. Pet. No. 4/1991
.
24.07.2021 Present: Mr. Ashok Sharma, Advocate General with Ms.
Ritta Goswami, Additional Advocate General, for the Decree Holder.
Mr. Neeraj Gupta, Sr. Advocate with Mr. Ajeet Singh Jaswal, Advocate, for the Judgment Debtor.
(Through video conferencing)
At the request of learned counsel for the parties,
list the matter on 04th September, 2021.
Jyotsna Rewal Dua Judge
24th July, 2021 Rohit
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