Cr. Revision No. 352/2019 vs Mr. Rajesh Verma
2021 Latest Caselaw 3217 HP

Cr. Revision No. 352/2019

23.07.2021 Present: Mr. Ashwani Negi, Advocate, vice counsel for the

.

petitioner.

Mr. Rajesh Verma, Advocate, for respondent No.

Mr. Shorya Sharma, Advocate, vice counsel for

respondent No. 2.

(Through video conferencing)

Learned vice counsel for the petitioner prays for

an adjournment. Prayer allowed, as not opposed. List for

consideration on 11th August, 2021. In the meantime, earlier

order, if not already complied with, be also complied with and

certified copy of learned trial Court judgment be also filed.

(Chander Bhusan Barowalia)

Judge 23rd July, 2021 (raman)