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CR/134/2019
2021 Latest Caselaw 3216 HP

Citation : 2021 Latest Caselaw 3216 HP
Judgement Date : 23 July, 2021

Himachal Pradesh High Court
CR/134/2019 on 23 July, 2021
Bench: Tarlok Singh Chauhan

C.R. No. 134 of 2019.

23.07.2021.Present: Mr. N.L. Chauhan, Advocate, for the petitioner.

.

Ms. Megha Kapur Gautam, Advocate, for the

respondent.

(Through Video Conferencing)

Learned counsel for the parties jointly pray for time

to go through the judgment rendered by the Hon'ble

Supreme Court in Rajnesh vs. Neha and another (2021) 2

SCC 324. r List on 19.08.2021, as prayed for.

(Tarlok Singh Chauhan) Judge 23rd July, 2021.

(krt)

 
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