Citation : 2021 Latest Caselaw 3177 HP
Judgement Date : 19 July, 2021
Cr.MMo No. 155 of 2021
.
19.07.2021 Present: Mr. Subhash Sharma and Mr. Saurav Khanna,
Advocates, for the petitioner.
Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rakesh Chauhan, Advocate, for respondent
No.1.
Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Ram Lal Thakur, Assistant Advocate General and Mr. Rajat Chauhan, Law
Officer, for respondentNo2-State.
Arguments heard. Judgment reserved.
(Anoop Chitkara) Judge
July 19, 2021 (R.Atal)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!