M/S S.A. Builders Ltd vs Himachal Pradesh State ...
2021 Latest Caselaw 3156 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA Execution Petition No.05 of 2007 Decided on : 16th July, 2021

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M/s S.A. Builders Ltd.

....Petitioner Versus

Himachal Pradesh State Electricity Board ...Respondent __________________________________________________________________ Coram Hon'ble Mr. Justice Ravi Malimath, Acting Chief Justice

Whether approved for reporting? ______________________________________________________________ For the petitioner: r Mr. Karan Singn Kanwar, Advocate. For the respondent: Mr. J.S. Bhogal, Senior Advocate with Mr. Suneet Goel, Advocate.

( Through Video Conferencing ) Ravi Malimath, Acting Chief Justice (Oral)

The learned counsels for the parties submit that

the decree under execution has been fully satisfied and

nothing further survives for consideration. Hence, the

execution petition is dismissed as fully satisfied.

( Ravi Malimath ) Acting Chief Justice July 16, 2021 (Yashwant/Himalvi)

______________________________________________________________________________________________________________ Whether reporters of Local Papers may be allowed to see the judgment? Yes.