Citation : 2021 Latest Caselaw 3144 HP
Judgement Date : 15 July, 2021
Cr.MP(M) No. 981 of 2021
15.07.2021 Present: Mr. Anirudh Sharma, Advocate, for the petitioner.
.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondent-State.
(THROUGH VIDEO CONFERENCING)
Arguments heard. Judgment reserved.
July 15, 2021 (Vivek Singh Thakur),
(PK) Judge.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!