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EX.P./214/2020
2021 Latest Caselaw 3113 HP

Citation : 2021 Latest Caselaw 3113 HP
Judgement Date : 13 July, 2021

Himachal Pradesh High Court
EX.P./214/2020 on 13 July, 2021
Bench: Ajay Mohan Goel

Execution Petition No. 214 of 2020

13.07.2021 Present: Mr. C.N. Singh, Advocate, for the petitioners.

.

Mr. Balram Sharma, ASGI, for respondents No.1 & 2.

(Through Video Conferencing)

As prayed for, list on 14.07.2021. Respondents to also

produce the entire record as to what steps were taken from the

r to date of passing of the judgment to implement the same.

(Ajay Mohan Goel)

Judge

13th July, 2021 (reena)

 
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