Citation : 2021 Latest Caselaw 3078 HP
Judgement Date : 8 July, 2021
CWPOA No. 5505 of 2019
08.07.2021 Present: Mr. A.K. Gupta, Advocate for the petitioner.
.
M/s Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Ms. Divya Sood, Deputy Advocate General the respondents.
(Through Video Conference)
Ms. Divya Sood, learned Deputy Advocate General
submits that the writ petition be decided on merit itself.
rArguments heard. Judgment reserved.
(Ajay Mohan Goel)
Judge July 08, 2021 (narender)
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