Suresh Kumar & Others vs Joundu Ram
2021 Latest Caselaw 3061 HP

                     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                       RSA No. 97 of 2021
                                                       Date of decision: 07.7.2021

    Suresh Kumar & others




                                                                                      .
                                                                                    ...Appellants





                                               Versus
    Joundu Ram
                                                                                    ...Respondent.





    Coram
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    Whether approved for reporting?1
    For the Appellants:                   Mr. Sanjeev Kumar Suri, Advocate, through Video





                                          Conferencing.


    Vivek Singh Thakur, Judge (oral)

Learned counsel for the appellants submits that matter stands amicably

settled with the respondent and, therefore, he has instructions to withdraw the appeal.

Accepting prayer made on behalf of the appellants, appeal is dismissed as

withdrawn, as prayed, alongwith pending application CMP No.7244 of 2021.

                                                                   (Vivek Singh Thakur),
    7th July, 2021                                                      Judge.
      (veena)

Whether the reporters of the local papers may be allowed to see the Judgment?