Citation : 2021 Latest Caselaw 3052 HP
Judgement Date : 6 July, 2021
Cr. Revision No. 116 of 2012
.
06.07.2021 Present: Mr. Tek Chand Sharma, Advocate, for the
petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Ram Lal Thakur, Assistant Advocate
General and Mr. Rajat Chauhan, Law Officer, for the respondent.
Argument heard. Judgment reserved.
r to (Anoop Chitkara)
Judge
July 06, 2021
(R.Atal)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!