7.2021 Present: Ms. Babita ... vs General
2021 Latest Caselaw 3020 HP

Execution Petition No.36 of 2021

01.07.2021 Present: Ms. Babita Chauhan, Advocate, vice Mr. A.K.

.

Gupta, Advocate, for the petitioner. Mr. Sumesh Raj, Mr. Dinesh Thakur, Mr. Sanjeev Sood, Additional Advocates

General, with Ms. Divya Sood, and Mr. Kamal Kant Chandel, Deputy Advocates General, for the respondent-State. (through video conferencing).

                       Despite
                           r         to
                                  reasonable    time      having

granted, no response to the petition is filed. As prayed been

for, the matter is ordered to be listed on 07.07.2021

and the Court expects from the respondents to comply

with the judgment passed by this Court.

(Ajay Mohan Goel) Judge July 01, 2021

(Rishi)