Citation : 2021 Latest Caselaw 692 HP
Judgement Date : 28 January, 2021
Cr. MP (M) No.152 of 2021.
28.1.2021 Present: Mr. Man Singh Chandel, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Addl. AG, Ms. Seema Sharma,
.
Mr. Narinder Singh Thakur, Dy. AGs and Mr. Manoj Bagga,
Assistant Advocate General, for the respondent-State.
(Through Video Conferencing)
Status report filed.
Arguments heard. Judgment reserved.
28th January, 2021
(Anant Parihar)
to (Anoop Chitkara)
Vacation Judge
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