Citation : 2021 Latest Caselaw 688 HP
Judgement Date : 28 January, 2021
Cr.MP(M) No.162 of 2021
28.01.2021 Present: Mr. B.C. Negi, Senior Advocate, with Mr. Nitin Thakur, Advocate, for the petitioner.
.
Mr. Sudhir Bhatnagar, Additional Advocate General with Ms. Seema Sharma & Mr. Narender Singh Thakur, Deputy Advocates General and Mr. Manoj
Bagga, Assistant Advocate General, for the respondent-State.
(Through Video Conferencing)
Arguments heard. Judgment reserved.
28th January, 2021 (Anoop Chitkara),
(CS/Bhardwaj) Vacation Judge
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