Date Of Decision: 6Th January vs H.P. Agro Industries Corporation ...
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IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

.

CWPOA No. 7393 of 2020.

Date of Decision: 6th January, 2021.

           Kapil Sood                                                 .....Petitioner





                            Versus
           H.P. Agro Industries Corporation Ltd.                       ......Respondent.
           Coram

The Hon'ble Mr. Justice Sureshwar Thakur, Judge. The Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge. Whether approved for reporting?1

For the petitioner: Mr. B.M. Chauhan, Sr. Advocate with Mr. Amit Himalvi, Advocate.

For the respondent: Mr. Sushant Vir Singh Thakur, Advocate.

(Through Video Conferencing)

Sureshwar Thakur, Judge (oral).

The learned counsel, for the writ petitioner, seeks

permission of this Court, to, withdraw the extant writ petition.

Permission granted. Accordingly, the extant writ petition is dismissed,

as withdrawn. All pending applications stand disposed of.

(Sureshwar Thakur) Judge

(Chander Bhusan Barowalia) 6th January, 2021. Judge (raman/CS)

Whether reporters of Local Papers may be allowed to see the judgment?