Decided On: 6Th January vs Himachal Pradesh State ...
2021 Latest Caselaw 327 HP

             IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                               CWP No. 5536 of 2020
                                             Decided on: 6th January, 2021
    ________________________________________________________
    M/s Indian Oil Corporation Ltd.                                         ....Petitioner




                                                                              .
                                           Versus





    Himachal Pradesh State Cooperative Marketing
    and Consumers Federation Ltd and others      ...Respondents
    ________________________________________________________





    Coram
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    1   Whether approved for reporting?
    _______________________________________________





    For the petitioner:                      Mr. K.D.Sood, Senior Advocate, with
                                             Mr. Het Ram, Advocate.
    For the respondents:                     Mr. Vijay Singh Thakur, Advocate for
                                             respondents No.1
                                             Mr. B.C. Ngi, Senior Advocate, with Mr.
                         r                   Pravesh Negi, Advocate for respondent

                                             No.2.
                                             Ms. Vandana Misra, Advocate for
                                             respondent No.3.
                                             Through Video Conferencing


    Tarlok Singh Chauhan, Judge (Oral)

Learned counsel for the petitioner states that he is

under instructions not to press the instant petition. His

statement is taken on record.

Consequently, the instant petition is disposed of

as not pressed, so also the pending application(s), if any.

                                                         (Tarlok Singh Chauhan)
                                                                  Judge

                                                            (Jyotsna Rewal Dua)
                                                                  Judge
    January 06,2021             (Gaurav)


    1     Whether reporters of Local Papers may be allowed to see the judgment?