Retired As Mechanic From Hrtc vs Unknown
2021 Latest Caselaw 5639 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA




                                                        .
             ON THE 8th DAY OF DECEMBER, 2021





                             BEFORE

         HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN





                              &
             HON'BLE MR. JUSTICE SATYEN VAIDYA

                 EXECUTION PETITION No. 434 of 2021.





          Between:-

          JAGDISH CHAND, S/O SH. SUKH RAM,
          R/O VILLAGE CHALSAI, P.O. GHANGOT,

          TEHSIL & DISTRICT HAMIRPUR, H.P.

          RETIRED AS MECHANIC FROM HRTC,
          HAMIRPUR ON 30.06.2019 FROM THE
          R.M. OFFICE, HAMIRPUR, H.P.
                                           ......PETITIONER.



          (BY SH. ANUBHAV CHOPRA, ADVOCATE)

          AND




    1.    HIMACHAL PRADESH ROAD TRANSPORT
          CORPORATION THROUGH ITS MANAGING





          DIRECTOR, OLD BUS STAND, SHIMLA0
          171001, H.P.





    2.    THE REGIONAL MANAGER, HRTC, HAMIRPUR,
          HIMACHAL PRADESH.

                                             ......RESPONDENTS.

          ( BY SH. AJAY CHAUHAN, ADVOCATE)


                 This petition coming on for orders this day,
    Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the
    following:




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                        ORDER

Notice. Mr. Ajay Chauhan, Advocate, appears

.

and waives service of notice on behalf of the respondents.

2. Heard. The execution petition is disposed of with

a direction to the respondents to comply with the judgment

passed by this Court in CWP No. 6215 of 2020, titled

Jagdish Chand vs. H.R.T.C. & Another decided on

24.12.2020 and compliance report be filed within a period

of three months from today.

3. For compliance, to come up on 01.04.2022.

(Tarlok Singh Chauhan)

Judge

(Satyen Vaidya) Judge

8th December, 2021.

(krt)