CR.R/3/2020
2021 Latest Caselaw 2762 HP

Cr.Revision No. 3 of 2020

27.4.2021 Present: Mr. Abhimanyu Rathor, Advocate, for the petitioner.

Mr. Raman Prashar, Advocate, for respondent No.1.

.

Mr. Sudhir Bhatnagar, Additional Advocate General,

for respondent No.2-State.

(Through Video Conferencing)

Mr. Raman Prashar, Advocate, has put in

appearance on behalf of respondent No.1. He prays for and is

granted two weeks' time to file power of attorney. As per report of

the Registry, petitioner has not complied with order dated 3.1.2020,

passed by this Court. Needful be done within three weeks, failing

which respondents shall be at liberty to get the judgment of learned

trial court executed in accordance with law.

            27th April, 2021                               (Sandeep Sharma),
               manjit                                            Judge