Citation : 2021 Latest Caselaw 2735 HP
Judgement Date : 24 April, 2021
Cr.MP(M) No. 507 of 2021
.
24.04.2021 Present: Mr. Karan Singh Kanwar, Advocate, for the
petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Rajat Chauhan, Law Officer, for the
respondent-State.
Through Video Conferencing
Arguments heard. Judgment reserved.
April 24, 2021 r to (Anoop Chitkara) Judge
(R.Atal)
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