Wednesday, 20, May, 2026
- Fear of Losing Job forced Victim into Silence: Nashik Court rejects Bail in TCS Workplace harassment case
- SC Issues Notice on plea challenging sale of Alcohol in Sachets and Tetra Packs
- विलायती बबूल से खतरे में सूर सरोवर, देसी पौधे लगाने की मांग; सुप्रीम कोर्ट से लगाई गुहार
- जेपी नड्डा के घर के बाहर ऐसा क्या हुआ, आरोपी को हाई कोर्ट ने नहीं दी राहत, कहा-' विरोध का अधिकार है, लेकिन...'
- No One can be a Practitioner of Medicine as well as Law simultaneously, Rules HC
- JOB POST: Senior Legal Manager & Legal Manager at North Eye Advisors, Indore [2-4 PQE; Offline]: Apply Now!
- HC seeks Disqualification of Kejriwal, Sisodia over alleged Boycott of Justice Sharma’s Court
- HC sends Advocate-YouTuber to jail over ‘Taanashahi’ Remark targeting Judicial System
- 40 लाख नहीं दे सकता', तलाक मामले में पति की दलील पड़ी भारी, हाई कोर्ट ने बढ़ाकर कर दी 70 लाख एलिमनी
- एमपी लोकायुक्त को आरटीआई से छूट पर सुप्रीम कोर्ट सख्त, सरकार से मांगा जवाब
- जेल में हैं तो क्या हुआ, कैदी से नहीं छीना जा सकता है शिक्षा का अधिकार'; हाई कोर्ट का बड़ा आदेश
- JOB POST: Associates / Senior Associates, Fox Mandal, Chennai [Corporate]: Apply Now!
- JOB POST: Registrar, Appellate Tribunal under Smugglers and Foreign Exchange Manipulators, New Delhi: Apply by May 30, 2026
- हाईकोर्ट ने अवैध कब्जा हटाने की अर्जी को निस्तारित करने का दिया आदेश
- JOB POST: Senior Associate & Principal Associate at Pant & Co, Mumbai [Offline]: Apply Now!
