COPC/147/2021
2021 Latest Caselaw 2689 HP

COPC No. 147 of 2021

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20.04.2021 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar and Mr. Arvind Sharma, Additional Advocate Generals with Mr. Kunal Thakur, Deputy Advocate General, for the

respondent/State.

Notice. Mr. Kunal Thakur, learned Deputy

Advocate General, appears and waives notice on behalf of

the respondent. He prays for and is granted two weeks' time

to file reply. Needless to say, pendency of the present

petition shall not be a bar for the respondents to comply

with the judgment alleged to have been violated.

List on 18.5.2021.

(Sandeep Sharma),

Judge 20th April, 2021 (shankar)