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COPCT/499/2020
2021 Latest Caselaw 2586 HP

Citation : 2021 Latest Caselaw 2586 HP
Judgement Date : 7 April, 2021

Himachal Pradesh High Court
COPCT/499/2020 on 7 April, 2021
Bench: Sandeep Sharma

COPC(T) No.499 of 2020

.

7.4.2021 Present: Mr. Karan Singh Parmar, Advocate for the

petitioner.

Mr. Sudhir Bhatnagar and Mr. Arvind Sharma,

Additional Advocate Generals, for the respondents.

Learned Additional Advocate General prays for and

is granted two weeks' time to file supplementary affidavit

with regard to compliance of the judgment alleged to have

been violated. List on 3.5.2021.

(Sandeep Sharma), Judge April 7, 2021

(shankar)

 
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