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ARB.C/41/2020
2021 Latest Caselaw 2573 HP

Citation : 2021 Latest Caselaw 2573 HP
Judgement Date : 6 April, 2021

Himachal Pradesh High Court
ARB.C/41/2020 on 6 April, 2021
Bench: Ajay Mohan Goel

Arb. Case No. 41 of 2020 a/w Arb. Case No. 50 of 2020 and Ex. Petition No. 13 of 2020

Arb. Cse No. 41 of 2020

.

06.04.2021 Present: Mr. B.C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate for the petitioner.

Mr. Devender K. Sharma, Advocate for the respondent.

Arb. Case No. 50 of 2020

rpetitioner.

Mr. Devender K. Sharma, Advocate for the

Ms. Shubh Mahajan, Advocate for the respondents.

Exe. Petition No. 13 of 2020

Mr. Devender K. Sharma, Advocate for the Decree

Holder.

Ms. Shubh Mahajan, Advocate for the Judgment Debtor.

Reply to the objections stands filed. Rejoinder

thereto, if any, be filed within two weeks. List thereafter.

(Ajay Mohan Goel) Judge April 06, 2021 (narender)

 
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