4.2021 Present: Mr. Rajnish ... vs M/S Dinesh Thakur & Sanjeev Sood
2021 Latest Caselaw 2547 HP

COPC No. 07 of 2020

01.04.2021 Present: Mr. Rajnish Maniktala, Senior Advocate, with Mr. Naresh Verma, Advocate, for the petitioner.

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M/s Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with M/s Kamal Kant Chandel and Divya Sood, Deputy Advocate Generals, for the respondents.

Learned Additional Advocate General submits that

the case be taken up after two weeks, to enable the State to

comply with the judgment passed by this Court in letter and

spirit. As prayed for, list on 10th May, 2021. Compliance

affidavit be filed by the next date of hearing.

(Ajay Mohan Goel)

Judge April 01, 2021 (bhupender)