EX.P/4/1991
2021 Latest Caselaw 2543 HP

Ex. Pet. No.4 of 1991 01.04.2021 Present: Mr. Ashok Sharma, Advocate General with

.

Mr. Amit Dhumal, Deputy Advocate General and

Mr. Manoj Bagga, Assistant Advocate General, for the Decree Holder, through video conference.

Mr. Neeraj Gupta, Senior Advocate with Mr. Ajeet Singh Jaswal, Advocate, for the Judgment Debtor.

At the joint request of learned counsel for the

parties, the matter is deferred by eight weeks to enable the

Committee constituted vide notification dated 08.12.2020 to

submit its report.

List after eight weeks.

                                                     Jyotsna Rewal Dua
               April 01, 2021                              Judge




                   Mukesh