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Gautamkumar Chimanlal Broker vs M/S. Mercedes Benz Financial Service ...
2026 Latest Caselaw 757 Guj

Citation : 2026 Latest Caselaw 757 Guj
Judgement Date : 24 February, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Gautamkumar Chimanlal Broker vs M/S. Mercedes Benz Financial Service ... on 24 February, 2026

Author: Sunita Agarwal
Bench: Sunita Agarwal
                                                                                                       NEUTRAL CITATION




                               C/LPA/78/2026                          ORDER DATED: 24/02/2026

                                                                                                       undefined




                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                                        R/LETTERS PATENT APPEAL NO. 78 of 2026
                                       In R/SPECIAL CIVIL APPLICATION/17233/2025
                                                              With
                                      CIVIL APPLICATION (FOR STAY) NO. 1 of 2026
                                      In R/LETTERS PATENT APPEAL NO. 78 of 2026
                       ==========================================================
                                           GAUTAMKUMAR CHIMANLAL BROKER
                                                             Versus
                          M/S. MERCEDES BENZ FINANCIAL SERVICE INDIA PRIVATE LTD. & ORS.
                       ==========================================================
                       Appearance:
                       MR. SAURABH SOPARKAR, SR. ADV. WITH KRISHAL H PATEL, MS. HELLY
                       PARIKH(9644) for the Appellant(s) No. 1
                       MR. PERCY KAVINA, SR. ADV. WITH MR VISHAL D SHUKLA(2764), MS.
                       AISHWARI SHAH for the Respondent(s) No. 1
                       ==========================================================
                          CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA
                                 AGARWAL
                                 and
                                 HONOURABLE MR.JUSTICE D.N.RAY
                                                       Date : 24/02/2026
                                                         ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL)

After a brief submission, Mr. Saurabh Soparkar, the learned senior counsel assisted by Mr. Kirshal Patel, the learned advocate for the petitioner, would submit that the appellant be permitted to withdraw the present appeal, as he proposes to avail the alternative remedies available to him.

In view of the above statement, the present appeal is dismissed as withdrawn. The Civil Application stands disposed off.

(SUNITA AGARWAL, CJ )

(D.N.RAY,J) C.M. JOSHI

 
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