Ayan @ Memon Janmahomad Memon Thro ... vs Commissioner Of Police
2026 Latest Caselaw 582 Guj

Gujarat High Court

Ayan @ Memon Janmahomad Memon Thro ... vs Commissioner Of Police on 17 February, 2026

                                                                                                           NEUTRAL CITATION




                           R/SCR.A/2252/2026                                ORDER DATED: 17/02/2026

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                                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              R/SPECIAL CRIMINAL APPLICATION NO. 2252 of 2026

                      ==================================================
                           AYAN @ MEMON JANMAHOMAD MEMON THRO NARGISHBANU
                                          JANMAHOMAD MEMON
                                                Versus
                                     COMMISSIONER OF POLICE & ORS.
                      ==================================================
                      Appearance:
                      NABILKHAN F YUSUFZAI(8994) for the Applicant(s) No. 1
                      MR. YUVRAJ BHRAMBHATT, APP for the Respondent(s) No. 2
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                        CORAM:HONOURABLE MR.JUSTICE N.S.SANJAY GOWDA
                              and
                              HONOURABLE MR.JUSTICE D. M. VYAS

                                          Date : 17/02/2026
                                           ORAL ORDER

(PER : HONOURABLE MR.JUSTICE N.S.SANJAY GOWDA)

Learned counsel for the petitioner seeks permission to withdraw the present petition as the petitioner has been released.

Permission, as sought for, is granted.

The petition stands dismissed as withdrawn.

(N.S.SANJAY GOWDA, J.)

(D. M. VYAS, J.) DHARMENDRA KUMAR