Mrs. Yaminiben Dilipbhai Patel vs Authorised Officer , Bank Of Baroda
2026 Latest Caselaw 441 Guj

Gujarat High Court

Mrs. Yaminiben Dilipbhai Patel vs Authorised Officer , Bank Of Baroda on 9 February, 2026

                                                                                                              NEUTRAL CITATION




                           C/SCA/14025/2024                                     ORDER DATED: 09/02/2026

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                                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                   R/SPECIAL CIVIL APPLICATION NO. 14025 of 2024

                     ==========================================================
                                       MRS. YAMINIBEN DILIPBHAI PATEL & ORS.
                                                      Versus
                                       AUTHORISED OFFICER , BANK OF BARODA
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                     Appearance:
                     MS BHAVNA V SHAH(11047) for the Petitioner(s) No. 1,2,3
                     MR BHASKAR SHARMA(9209) for the Respondent(s) No. 1
                     ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                                       Date : 09/02/2026

                                                         ORAL ORDER

The learned counsel Ms. Aashvi Shah appearing on behalf of the learned counsel Ms. Bhavna Shah for the petitioners submits the attested withdrawal affidavit of the petitioner seeking to withdraw the present Special Civil Application. The said affidavit is taken on record. The Special Civil Application is accordingly dismissed, as withdrawn.

(ANIRUDDHA P. MAYEE, J.) cmk