Bhavesh Nareshchandra Amin vs Dilipbhai Bhaktiprasad Doshi
2023 Latest Caselaw 2602 Guj

      C/SCA/2271/2023                                       ORDER DATED: 28/03/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 2271 of 2023

==========================================================
                         BHAVESH NARESHCHANDRA AMIN
                                      Versus
                          DILIPBHAI BHAKTIPRASAD DOSHI
==========================================================
Appearance:
MR TATTVAM K PATEL(5455) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3,4,5
MR AS VAKIL(962) for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                    Date : 28/03/2023

                                     ORAL ORDER

Mr.Bhavesh Babariya, learned advocate for

Mr.Tatvam Patel, learned advocate for the petitioner submits

that Special Civil Suit No.507 of 2009 pending before the

trial Court at Vadodara is now heard and kept for judgment

on 31.03.2023.

In view of above, he has submitted that the

present petition which is arising from the interim order

passed in that suit, has become infructuous.

Accordingly, this petition is disposed of as become

infructuous.

(SANDEEP N. BHATT,J) M.H. DAVE