Deceased Shantaben Sartanji ... vs Deceased Jadiben Sartanji Thakor ...
2023 Latest Caselaw 2595 Guj

       C/SCA/4209/2022                                       ORDER DATED: 28/03/2023




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 4209 of 2022

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  DECEASED SHANTABEN SARTANJI THAKOR THROUGH HEIR AND
                  LEGAL REPRESENTATIVE
                          Versus
DECEASED JADIBEN SARTANJI THAKOR THROUGH HEIRS AND LEGAL
                    REPRESENTATIVES
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Appearance:
MR VIKRAM J THAKOR(2221) for the Petitioner(s) No.
1,1.1,1.1.1,1.1.2,1.1.3,1.2,2,2.1,2.1.1,2.1.2,2.1.3,2.1.4,2.1.5,2.1.6,3,3.1,3.2,3.
3,3.4,3.5
for the Respondent(s) No. 1,1.1,1.2,2,2.1,2.2,2.3,4,4.1
MS TRUSHA K PATEL(2434) for the Respondent(s) No. 1.3,3
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     CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                 Date : 28/03/2023

                                  ORAL ORDER

1. This petition is filed challenging the order th dated 27.12.2021 passed by the learned 4 Additional

Civil Judge, Ahmedabad (Rural) below Exhs.149 and 266

in Regular Civil Suit No.946 of 1996.

2. When the matter is called out, learned

advocate Mr.Thakor for the petitioner produced the paper

book, which is taken on record, and submitted that

during the pendency of this petition, Regular Civil Suit

No.946 of 1996 is disposed of by judgment and order

C/SCA/4209/2022 ORDER DATED: 28/03/2023

dated 15.3.2022. However, learned advocate Mr.Thakor

submitted that the same is challenged by way of Regular

Civil Appeal No.21 of 2022 before the appellate Court.

Learned advocate Ms.Trusha Patel appearing for some of

the respondents has also confirmed the said fact.

3. In view of the above, this petition has become

infructuous and is accordingly disposed of. It is clarified

that this Court has not examined the merits of the

matter.

(SANDEEP N. BHATT,J) SRILATHA