Mukundbhai Amrutlal Sayani vs The Gujarat Industrial ...
2023 Latest Caselaw 4289 Guj

      C/SCA/5385/2023                             ORDER DATED: 09/06/2023




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 5385 of 2023

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                 MUKUNDBHAI AMRUTLAL SAYANI
                            Versus
       THE GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
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Appearance:
SADBERKHAN A PA THAN(10324) for the Petitioner(s) No. 1
SIDDHARTH R KHESKANI(9483) for the Petitioner(s) No. 1
MR RITURAJ M MEENA(3224) for the Respondent(s) No. 2
MR RUTVIJ S OZA(5594) for the Respondent(s) No. 3
VIKAS V NAIR(7444) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE ILESH J. VORA

                              Date : 09/06/2023

                               ORAL ORDER

Mr. Vikas Nair, learned advocate for the respondent no.1 has placed on record the judgment and decree passed by the trial Court.

In view of final disposal of the civil suit, cause for filing this petition would not survive.

Hence, present petition stands disposed of accordingly.

It is open for the petitioner to raise all the contentions before appropriate Court.

(ILESH J. VORA,J) TAUSIF SAIYED