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Alkesh Chhatrasinh Bakaliya vs State Of Gujarat
2023 Latest Caselaw 5415 Guj

Citation : 2023 Latest Caselaw 5415 Guj
Judgement Date : 11 July, 2023

Gujarat High Court
Alkesh Chhatrasinh Bakaliya vs State Of Gujarat on 11 July, 2023
Bench: Samir J. Dave
R/CR.MA/12244/2023                         ORDER DATED: 11/07/2023




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL MISC.APPLICATION NO. 12244 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12250 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12280 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12282 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12283 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12284 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12285 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12082 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12085 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12087 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12137 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12138 of 2023
                            With
        R/CRIMINAL MISC.APPLICATION NO. 12140 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 3959 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 3962 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 3965 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 3976 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 3978 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 3982 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 4028 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 4029 of 2023
                            With
         R/CRIMINAL MISC.APPLICATION NO. 4041 of 2023
                            With



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      R/CR.MA/12244/2023                                  ORDER DATED: 11/07/2023




              R/CRIMINAL MISC.APPLICATION NO. 4014 of 2023
==========================================================
                          ALKESH CHHATRASINH BAKALIYA
                                     Versus
                               STATE OF GUJARAT
==========================================================
Appearance:
NANAVATI & CO.(7105) for the Applicant(s) No. 1
for the Respondent(s) No. 2
MR JK SHAH & MS. D.P. JHALA, APPs for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SAMIR J. DAVE

                                 Date : 11/07/2023

                                  ORAL ORDER

1. Learned advocate for the applicant seeks permission to withdraw these applications with liberty to file Special Criminal Applications in view of the judgment delivered by this Court in the case of Iqbal Hasanali Syed v. State of Gujarat & Anr. reported in 2022(4) G.L.R. 2680.

2. Permission as prayed for is granted. All these applications stand disposed of as withdrawn with the liberty as aforesaid.

(SAMIR J. DAVE,J)

PRAVIN KARUNAN

 
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