United India Insurance Company ... vs Chauhan Dashrathsinh Badarsinh
2023 Latest Caselaw 5394 Guj

     C/FA/108/2021                                ORDER DATED: 10/07/2023




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 108 of 2021
                                  With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                    In R/FIRST APPEAL NO. 108 of 2021
                                  With
                     R/FIRST APPEAL NO. 483 of 2021
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      UNITED INDIA INSURANCE COMPANY LIMIMTED, MODASA
                            Versus
              CHAUHAN DASHRATHSINH BADARSINH
==========================================================
Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
MR KUNAL S SHAH(5282) for the Defendant(s) No. 5
MS KIRTI S PATHAK(9966) for the Defendant(s) No. 3
RULE SERVED for the Defendant(s) No. 1,2,4
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 CORAM:HONOURABLE MS. JUSTICE GITA GOPI

                             Date : 10/07/2023

                        COMMON ORAL ORDER

Order in FA 108/21:-

1. Heard learned advocate for the appellant.

2. The appeal is filed challenging the judgment and award dated 20.7.2019 passed by the learned Motor Accident Claims Tribunal in MACP no.199/09 for the compensation granted of Rs.5,000/-, which is less than Rs.1,00,000/-.

3. Considering the smallness of amount, this Court finds no reason to interfere in the

C/FA/108/2021 ORDER DATED: 10/07/2023

impugned judgment and award passed by the Tribunal. The appeal, accordingly, is disposed of. Notice/Notice of admission is discharged. Interim relief, if any, shall stand vacated.

4. It is made clear that this order would have no bearing and/or shall not be considered as precedent in any of the matters connected to the accident in question vis-a-vis the impugned judgment and award.

5. Since the main appeal is disposed of, connected applications, if any, would not survive and are disposed of accordingly.

Order in FA 483/21:-

Let the matter be listed on 22.8.2023.

(GITA GOPI,J) Maulik