State Of Gujarat vs Sanjaykumar Himmatbhai Solanki
2023 Latest Caselaw 6331 Guj

                                                                                      NEUTRAL CITATION




    C/LPA/1169/2023                                    ORDER DATED: 29/08/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/LETTERS PATENT APPEAL NO.            1169 of 2023

      In R/SPECIAL CIVIL APPLICATION NO. 3523 of 2021
                            With
        CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
         In R/LETTERS PATENT APPEAL NO. 1169 of 2023
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                             STATE OF GUJARAT
                                  Versus
                      SANJAYKUMAR HIMMATBHAI SOLANKI
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Appearance:
MR MANAN MEHTA, AGP for the Appellant(s) No. 1,2,3,4,5,6
 for the Respondent(s) No. 1,2
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  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE DEVAN M. DESAI

                            Date : 29/08/2023

                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

The issues raised herein are covered by the decision of this Court dated 11.08.2023 in Letters Patent Appeal No. 528 of 2023 and allied matters. The present appeal is disposed of in the same terms and conditions of the said judgment and order dated 11.08.2023.

Rights and obligations of the parties in this appeal shall also be governed in accordance with the findings and directions issued by the Division Bench in the aforesaid judgment in Letters Patent Appeal No. 528 of 2023 and allied matters.

NEUTRAL CITATION

C/LPA/1169/2023 ORDER DATED: 29/08/2023

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Civil Application stands disposed of in view of the disposal of the main appeal.

(N.V.ANJARIA, J)

(D. M. DESAI,J) BIJOY B. PILLAI