Citation : 2023 Latest Caselaw 6310 Guj
Judgement Date : 28 August, 2023
NEUTRAL CITATION
C/LPA/1164/2023 ORDER DATED: 28/08/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 1164 of 2023
In R/SPECIAL CIVIL APPLICATION NO. 1511 of 2022
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
In R/LETTERS PATENT APPEAL NO. 1164 of 2023
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STATE OF GUJARAT
Versus
SAVITABEN NARANBHAI PARMAR
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Appearance:
MR SANJAY UDHWANI, AGP for the Appellant(s) No. 1,2
for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
and
HONOURABLE MR. JUSTICE DEVAN M. DESAI
Date : 28/08/2023
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)
The issues raised herein are covered by the decision of this Court dated 11.08.2023 in Letters Patent Appeal No. 528 of 2023 and allied matters. The present appeal is disposed of in the same terms and conditions of the said judgment and order dated 11.08.2023.
Rights and obligations of the parties in this appeal shall also be governed in accordance with the findings and directions issued by the Division Bench in the aforesaid judgment in Letters Patent Appeal No. 528 of 2023 and allied matters.
NEUTRAL CITATION
C/LPA/1164/2023 ORDER DATED: 28/08/2023
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Civil Application stands disposed of in view of the disposal of the main appeal.
(N.V.ANJARIA, J)
(D. M. DESAI,J) BIJOY B. PILLAI
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