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State Of Gujarat vs Yogesh Budhabhai Harijan
2023 Latest Caselaw 6281 Guj

Citation : 2023 Latest Caselaw 6281 Guj
Judgement Date : 25 August, 2023

Gujarat High Court
State Of Gujarat vs Yogesh Budhabhai Harijan on 25 August, 2023
Bench: Devan M. Desai
                                                                                    NEUTRAL CITATION




    C/LPA/1156/2023                                  ORDER DATED: 25/08/2023

                                                                                     undefined




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/LETTERS PATENT APPEAL NO.          1156 of 2023

     In R/SPECIAL CIVIL APPLICATION NO. 15658 of 2022
                           With
       CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
        In R/LETTERS PATENT APPEAL NO. 1156 of 2023
==========================================================
                           STATE OF GUJARAT
                                Versus
                       YOGESH BUDHABHAI HARIJAN
==========================================================
Appearance:
MS SHRUTI DHRUVE, AGP for the Appellant(s) No. 1
 for the Respondent(s) No. 7
MR KR KOSHTI(1092) for the Respondent(s) No. 1,2,3,4,5,6
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE DEVAN M. DESAI

                          Date : 25/08/2023

                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

The issues raised herein are covered by the decision of this Court dated 11.08.2023 in Letters Patent Appeal No. 528 of 2023 and allied matters. The present appeal is disposed of in the same terms and conditions of the said judgment and order dated 11.08.2023.

Rights and obligations of the parties in this appeal shall also be governed in accordance with the findings and directions issued by the Division Bench in the aforesaid judgment in Letters Patent Appeal No. 528 of 2023 and allied matters.

NEUTRAL CITATION

C/LPA/1156/2023 ORDER DATED: 25/08/2023

undefined

Civil Application stands disposed of in view of the disposal of the main appeal.

(N.V.ANJARIA, J)

(D. M. DESAI,J) BIJOY B. PILLAI

 
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