The State Of Gujarat vs Ajay Mohanbhai Raval
2023 Latest Caselaw 6202 Guj

                                                                                   NEUTRAL CITATION




    C/LPA/1149/2023                                 ORDER DATED: 23/08/2023

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           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/LETTERS PATENT APPEAL NO.         1149 of 2023

     In R/SPECIAL CIVIL APPLICATION NO. 10191 of 2020
                           With
       CIVIL APPLICATION (FOR STAY) NO. 1 of 2023
        In R/LETTERS PATENT APPEAL NO. 1149 of 2023
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                       THE STATE OF GUJARAT
                              Versus
                       AJAY MOHANBHAI RAVAL
==========================================================
Appearance:
MR SANJAY UDHWANI, AGP for the Appellant(s) No. 1,2
 for the Respondent(s) No. 1,2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE DEVAN M. DESAI

                        Date : 23/08/2023

                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

The issues raised herein are covered by the

decision of this Court dated 11.08.2023 in Letters

Patent Appeal No. 528 of 2023 and allied matters.

The present appeal is disposed of in the same terms

and conditions of the said judgment and order dated

11.08.2023.

Rights and obligations of the parties in this

appeal shall also be governed in accordance with the

findings and directions issued by the Division Bench

NEUTRAL CITATION

C/LPA/1149/2023 ORDER DATED: 23/08/2023

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in the aforesaid judgment in Letters Patent Appeal

No. 528 of 2023 and allied matters.

Civil Application stand disposed of in view of the disposal of the main appeal.

(N.V.ANJARIA, J)

(D. M. DESAI,J) BIJOY B. PILLAI