Pravinkumar Ishwarlal Desai vs State Of Gujarat
2023 Latest Caselaw 6201 Guj

                                                                                        NEUTRAL CITATION




    R/CR.MA/4357/2018                                   ORDER DATED: 23/08/2023

                                                                                         undefined




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/CRIMINAL MISC.APPLICATION NO. 4357 of 2018

==========================================================
                 PRAVINKUMAR ISHWARLAL DESAI & 3 other(s)
                                 Versus
                       STATE OF GUJARAT & 1 other(s)
==========================================================
Appearance:
MR RASESH H PARIKH(3862) for the Applicant(s) No. 1,2,3,4
MR.HEMANG H PARIKH(2628) for the Applicant(s) No. 1,2,3,4
MR DR RAY(6148) for the Respondent(s) No. 2
MR. DHAWAN JAYSWAL, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                 Date : 23/08/2023
                                  ORAL ORDER

When the matter is called out, learned advocate for the

applicant has tendered the judgment dated 22.7.2018 passed

in C.C. No.84 of 2015, which is taken on record.

In view of above, learned advocate for the applicant, on

receiving instructions from his client, does not press this

application.

Accordingly, the present application is disposed of as not

pressed. Rule stands discharged. Interim relief, if any,

granted earlier stands vacated.

(SANDEEP N. BHATT,J) DIWAKAR SHUKLA