Bhavesh Nareshchandra Amin vs Budhabhai Shankarbhai Mali
2022 Latest Caselaw 7963 Guj

       C/SCA/17765/2022                               ORDER DATED: 14/09/2022




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 17765 of 2022

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                          BHAVESH NARESHCHANDRA AMIN
                                      Versus
                           BUDHABHAI SHANKARBHAI MALI
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Appearance:
MR TATTVAM K PATEL(5455) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
MR AS VAKIL(962) for the Respondent(s) No. 2
MS AB CHATURVEDI(5419) for the Respondent(s) No. 3,4
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   CORAM:HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                Date : 14/09/2022

                                  ORAL ORDER

Mr. Dhaval Dave, learned senior advocate, learned counsel assisted by Mr. Tattvam K. Patel, learned advocate for the petitioner, submits that since the matter before the Trial Court is posted for judgment, he does not press this petition. Hence, this petition stands disposed of as not pressed.

(UMESH A. TRIVEDI, J) Lalji Desai