Ramnikbhai Bhurabhai Godhani vs Bababhai Trikambhai Patel
2022 Latest Caselaw 5709 Guj

      C/SCA/11157/2016                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 11157 of 2016
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                     RAMNIKBHAI BHURABHAI GODHANI
                                 Versus
                   BABABHAI TRIKAMBHAI PATEL & 3 other(s)
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Appearance:
MR JAYANT P BHATT(169) for the Petitioner(s) No. 1
MR JEET J BHATT(6154) for the Petitioner(s) No. 1
MR PINAKIN M RAVAL(2495) for the Respondent(s) No. 1,2,3,4
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                               Date : 28/06/2022
                                ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 05.04.2016 passed

below Exhibit 86 in Regular Civil Suit No.122 of 2006.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 30.01.2021, the

present petition would not survive for consideration and

accordingly, it stands dismissed. Interim relief, if any,

stands vacated.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER