Yusufbhai Siddiqbhai Shekh vs Leelaben Fulabhai Patel
2022 Latest Caselaw 5707 Guj

     C/SCA/11380/2019                            ORDER DATED: 28/06/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 11380 of 2019
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 11381 of 2019
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                        YUSUFBHAI SIDDIQBHAI SHEKH
                                  Versus
                         LEELABEN FULABHAI PATEL
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Appearance:
MR CHAITANYA S JOSHI(5927) for the Petitioner(s) No. 1
MR SUDHAKAR B JOSHI(3465) for the Petitioner(s) No. 1
for the Respondent(s) No. 2
KUSHAL A DESAI(9435) for the Respondent(s) No. 3,5
MR SP MAJMUDAR(3456) for the Respondent(s) No. 3,5
NOTICE SERVED BY DS for the Respondent(s) No. 1,10,4,6,7,8,9
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                             Date : 28/06/2022
                           COMMON ORAL ORDER

1. The present Special Civil Applications have been

filed challenging order dated 25.04.2019 passed below

Exhs. 41, 43, 74 & 71A in Special Civil Suit No.603 of 2009.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 27.09.2019, the

present petitions would not survive for consideration and

accordingly, they stand dismissed.

3. All pending applications, if any, stands consigned

to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER