Chandniben Shaileshbhai ... vs Jayeshkumar Ravishankerbhai ...
2022 Latest Caselaw 5705 Guj

      C/SCA/11549/2015                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 11549 of 2015
==========================================================
                CHANDNIBEN SHAILESHBHAI RANPARIYA
                             Versus
           JAYESHKUMAR RAVISHANKERBHAI JOSHI & 1 other(s)
==========================================================
Appearance:
MR BHAVIN S RAIYANI(3855) for the Petitioner(s) No. 1
MR.BHASH H MANKAD(6258) for the Respondent(s) No. 1
RULE SERVED for the Respondent(s) No. 2
==========================================================

     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                               Date : 28/06/2022
                                ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 08.10.2014 passed

below Exhibit 14 in Special Civil Suit No.65 of 2008.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 19.05.2016, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER