Rohitbhai Jivanlal Patel - ... vs Hitendra R Shah
2022 Latest Caselaw 5701 Guj

     C/SCA/13368/2012                             ORDER DATED: 28/06/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 13368 of 2012
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       ROHITBHAI JIVANLAL PATEL - PROPREITOR UJAM MASALA
                             Versus
                        HITENDRA R SHAH
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Appearance:
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1
MR BHARGAV HASURKAR(5640) for the Respondent(s) No. 1
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  CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE
        ARAVIND KUMAR

                              Date : 28/06/2022
                               ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 05.09.2012 passed

below Exhibit 9 in Special Summary Suit No.556 of 2009.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 17.02.2018, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER