Jagdishbhai Thakorbhai Desai vs Virat Shobhagmal Mehta
2022 Latest Caselaw 5692 Guj

     C/SCA/14753/2015                             ORDER DATED: 28/06/2022




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 14753 of 2015
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 14766 of 2015
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                JAGDISHBHAI THAKORBHAI DESAI & 2 other(s)
                                Versus
                  VIRAT SHOBHAGMAL MEHTA & 23 other(s)
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Appearance:
MS ARCHANA R ACHARYA(2475) for the Petitioner(s) No. 1,2,3
MR M.IQBAL A SHAIKH(3510) for the Respondent(s) No. 1,2,3,4,5,6
RULE SERVED BY DS for the Respondent(s) No.
10,11,12,13,14,15,16,17,18,19,20,21,22,23,24,7,8,9
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   CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                              Date : 28/06/2022
                            COMMON ORAL ORDER

1. The present Special Civil Applications have been

filed challenging order dated 11.11.2009 passed below

Exhibits 16 and 18 in Special Civil Suit No.268 of 2009.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 23.10.2019, the

present petitions would not survive for consideration and

accordingly, they stand dismissed. Interim relief, if any,

stands vacated.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER