Ballubhai Lallubhai Nayak vs Kiranbhai Babubhai Desai
2022 Latest Caselaw 5690 Guj

Citation : 2022 Latest Caselaw 5690 Guj
Judgement Date : 28 June, 2022

Gujarat High Court

Ballubhai Lallubhai Nayak vs Kiranbhai Babubhai Desai on 28 June, 2022

Bench: Mr. Justice Kumar

      C/SCA/14909/2013                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 14909 of 2013
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                        BALLUBHAI LALLUBHAI NAYAK
                                  Versus
                    KIRANBHAI BABUBHAI DESAI & 8 other(s)
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Appearance:
MR RC KAKKAD(389) for the Petitioner(s) No. 1
HL PATEL ADVOCATES(2034) for the Respondent(s) No. 1,2,3,4,5,6,7,8
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                               Date : 28/06/2022
                                ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 27.08.2013 passed

below Exhibit 43 in Special Civil Suit No.61 of 2010.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 16.02.2018, the

present petition would not survive for consideration and

accordingly, it stands dismissed. Interim relief, if any,

stands vacated.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER