Chetandas Shivandas Pidvani vs Leevantiben Dayadas Birjani
2022 Latest Caselaw 5662 Guj

      C/SCA/2576/2019                              ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 2576 of 2019
                                  With
            CIVIL APPLICATION (FOR DIRECTION) NO. 1 of 2020
             In R/SPECIAL CIVIL APPLICATION NO. 2576 of 2019
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                        CHETANDAS SHIVANDAS PIDVANI
                                  Versus
                        LEEVANTIBEN DAYADAS BIRJANI
==========================================================
Appearance:
MR DA SANKHESARA(5955) for the Petitioner(s) No. 1
MR DHAVAL D VYAS(3225) for the Petitioner(s) No. 1
MR PRANAV U RAVAL(9475) for the Respondent(s) No. 1
==========================================================

     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                               Date : 28/06/2022
                                ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 07.01.2019 passed

below Exhibit 73 in Special Civil Suit No.27 of 2011.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 09.07.2020, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER