Savitaben Vitthalbhai Prajapati ... vs Prajapati Nathabhai Valabhai
2022 Latest Caselaw 5658 Guj

      C/SCA/2868/2019                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 2868 of 2019
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     SAVITABEN VITTHALBHAI PRAJAPATI D/O GOVINDBHAI VALABHAI
                      KUMBHAR (PRAJAPATI)
                              Versus
                  PRAJAPATI NATHABHAI VALABHAI
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Appearance:
MR DIPEN K DAVE(3296) for the Petitioner(s) No. 1
for the Respondent(s) No. 3
MR YN RAVANI(718) for the Respondent(s) No. 1,3.2,3.3,3.5,4
NOTICE SERVED for the Respondent(s) No. 2,3.4
UNSERVED EXPIRED (N) for the Respondent(s) No. 3.1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                              Date : 28/06/2022
                               ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 10.07.2018 passed

below Exhibit 51 in Regular Civil Suit No.6 of 2016.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 06.07.2021, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER