Babubhai Ramubhai Patel vs Dhaniben W/O Lalabhai Dahyabhai ...
2022 Latest Caselaw 5648 Guj

      C/SCA/4158/2020                                    ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 4158 of 2020
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                  BABUBHAI RAMUBHAI PATEL
                           Versus
  DHANIBEN W/O LALABHAI DAHYABHAI PATEL THROUGH ITS HEIRS
                          AND LRS
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Appearance:
M B MAHIDA(7823) for the Petitioner(s) No. 1
DS AFF.NOT FILED (R) for the Respondent(s) No.
1,10,11,1.1,12,1.2,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,3,4,5,6,7,8,9
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                                 Date : 28/06/2022
                                  ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 26.11.2019 passed in

Regular Civil Suit No.764 of 2015.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 05.10.2021, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER