Heirs And Legal Representatives ... vs Bank Of Baroda
2022 Latest Caselaw 5624 Guj

      C/SCA/8972/2018                             ORDER DATED: 28/06/2022




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 8972 of 2018
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      HEIRS AND LEGAL REPRESENTATIVES OF DECEASED PATEL
                     CHATURBHAI SAVABHAI
                             Versus
                        BANK OF BARODA
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Appearance:
MR SAURABH M PATEL(5019) for the Petitioner(s) No. 1,1.1,1.2
for the Respondent(s) No. 2,3,4,5
MR BHARAT T RAO(697) for the Respondent(s) No. 1
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     CORAM:HONOURABLE THE CHIEF JUSTICE MR. JUSTICE ARAVIND
           KUMAR

                              Date : 28/06/2022
                               ORAL ORDER

1. The present Special Civil Application has been

filed challenging the order dated 09.01.2018 passed

below Exhibit 101 in Special Civil Suit No.30 of 2009.

2. The suit itself having been disposed of by the

trial court by order / judgment dated 06.02.2021, the

present petition would not survive for consideration and

accordingly, it stands dismissed.

3. All pending applications, if any, stands

consigned to records.

(ARAVIND KUMAR, CJ) GAURAV J THAKER